Full Judgment Text
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CASE NO.:
Review Petition (civil) 1549 of 2007
PETITIONER:
PRABHJINDEER KAUR
RESPONDENT:
JASMINDER SINGH
DATE OF JUDGMENT: 05/02/2008
BENCH:
TARUN CHATTERJEE & DALVEER BHANDARI
JUDGMENT:
JUDGMENT
O R D E R
REVIEW PETITION (C) N0. 1549 OF 2007
IN
SLP(C) No.19303 OF 2007
We have carefully gone through the Review Petition and the connected records. We do
not find any merit therein. The Review Petition is, accordingly, dismissed.