STATE OF W.B. vs. AJOY KUMAR BANERJEE

Case Type: Civil Appeal

Date of Judgment: 27-08-1998

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: THE STATE OF WEST BENGAL & ORS. Vs. RESPONDENT: AJOY KUMAR BANERJEE DATE OF JUDGMENT: 27/08/1998 BENCH: G.T.NANAVATI, . RAJENDRA BABU. ACT: HEADNOTE: JUDGMENT: J U D G M E N T The learned counsel for the State of West Bengal wanted to raise some important questions of law in this appeal: but in view of the fact that there is only one post of Protocol Officer in the High Court and the additional financial burden likely to fall upon the State Government will be insignificant, we do not think it proper to decide those questions in this appeal. We therefore dismiss this appeal.