Full Judgment Text
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
PETITIONER:
THE STATE OF WEST BENGAL & ORS.
Vs.
RESPONDENT:
AJOY KUMAR BANERJEE
DATE OF JUDGMENT: 27/08/1998
BENCH:
G.T.NANAVATI, . RAJENDRA BABU.
ACT:
HEADNOTE:
JUDGMENT:
J U D G M E N T
The learned counsel for the State of West Bengal
wanted to raise some important questions of law in this
appeal: but in view of the fact that there is only one post
of Protocol Officer in the High Court and the additional
financial burden likely to fall upon the State Government
will be insignificant, we do not think it proper to decide
those questions in this appeal. We therefore dismiss this
appeal.