Full Judgment Text
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CASE NO.:
Appeal (civil) 5340 of 2002
PETITIONER:
NATIONAL INSURANCE CO. LTD
RESPONDENT:
BALBIR KAUR & ORS
DATE OF JUDGMENT: 30/04/2008
BENCH:
TARUN CHATTERJEE & HARJIT SINGH BEDI
JUDGMENT:
JUDGMENT
O R D E R
CIVIL APPEAL NO(s).5340 OF 2002
At the time of hearing of this appeal we are informed that the
entire amount has been paid by the appellant in execution of the order. Such being
the position, this appeal has become infructuous and is accordingly dismissed with no
order as to costs, excepting that the question raised in the appeal shall be kept open
for decision in an appropriate case.