COLGATE PALMOLIVE COMPANY & ANR. vs. NIXI & ANR.

Case Type: Civil Suit Commercial

Date of Judgment: 16-08-2023

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Full Judgment Text

$~26(OS) TO 52 (OS) & 54(OS) TO 56(OS) * IN THE HIGH COURT OF DELHI AT NEW DELHI th Date of Decision: 16 August, 2023
Mr. Dayan Krishnan Senior Advocate
with Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-4. (M:9987115749)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 1 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Mr. Mr. Shubhendu Anand, Mr.
Piyush M. Dwivedi, Advocates. (M:
7827709253)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Through: Mr. Pravin Anand, Mr. Saif Khan & CS (COMM) 135/2022 & connected matters Page 2 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 3 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 4 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr Pravin Anand, Ms. Vaishali
Mittal, Mr Shivang Sharma,
Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 5 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 6 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr.Tushar Sahu, Advocate for D-3.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Rishi Kapoor & Ms. Yashika
Kapoor, Advocates for D-3. (M:
7011263450))
Mr Ankit Rastogi and Mr Saransh
Saini, Advocates.
CS (COMM) 135/2022 & connected matters Page 7 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Anupam Kumar Mishra and Ms.
Keya Rawat, Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Through: Mr. J. Sai Deepak, Ms. Rima Majumdar and Ms. Shilpi Sinha versus NATIONAL INTERNET EXCHANGE OF INDIA & ORS. ..... Defendants Through: Mr. Shubhendu Anand, Advocate for D-1. Mr. Vivek Jain & Mr. Aastha Tiwari, Advocates for D-18 & 28 (M9811426480). Mr. Alipak K. Banerjee and Ms. Shweta Sahu, Advocates for D-5, 2, 6 7, & 8 (M: 9987115749). Mr. Ravi Prakash, CGSC with Mr. Sahonwlah Farmani Ali, Advocate for D-35&36 (M-9469448888) Mr. Santosh Kumar Rout, Mr. Pawan Kumar & Mr. Abhishek Chakraborty, Advocates for D-13 to 17, 22, 26, 27, 31) Mr Rajiv Kapur & Mr Akshit Kapur, CS (COMM) 135/2022 & connected matters Page 8 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr Tushar Bagga, Advocates.
Mr Yashu Rustagi, Advocate for
BOB.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr Pravin Anand, Ms. Vaishali
Mittal, Mr Shivang Sharma,
Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 9 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 10 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 11 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32 Inspector Kusum , Inspector Suneel Siddhu and SI Manzoor Alam. (40) WITH + CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022 GODREJ PROPERTIES LTD ..... Plaintiff Through: Mr. Pravin Anand, Mr. Vibhav Mithal and Mr. Achyut Tiwari, Advocates. (M:8447458389) versus ASHOK KUMAR & ANR. ..... Defendants Through: Mr. Darpan Wadhwa, Sr. Advocate with, Mr. Alipak Banerjee, & Ms. Shweta Sahu, Advocates for D-2. (M:9987115749) Ms. Hetu Arora Sethi, ASC, GNCTD with Mr. Arjun Basra, Advocate Jai Prakash, ACP, IFSO Cyber Cell along with Inspector Sanjeev Solanki, Inspector Kusum , Inspector Suneel Siddhu and SI Manzoor Alam. (41) WITH + CS (COMM) 176/2021 & I.As. 14924/2022, 14925/2022 SNAPDEAL PRIVATE LIMITED ..... Plaintiff Through: Ms. Tanya Varma & Ms. Devyani Nath, Advocates. (M:7042547106) versus GODADDYCOM LLC AND ORS ..... Defendants Through: Mr. Harish Vaidyanathan Shankar, CGSC with Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat Alexander Mathai Paikaday, Advocates (M: 9810788606). Ms. Shweta Sahu and Mr. Alipak Banerjee, Mr. Parava Khare and Mr. Brijesh Ujjainwal, Advs, for D- 2,3,4,23,26,31. (M:9987115749) Mr. Darpan Wadhwa, Sr. Advocate with Mr. Moazzam Khan, Mr. Alipak Banerjee and Ms. Shweta Sahu, CS (COMM) 135/2022 & connected matters Page 12 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 13 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 14 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Through: Mr. Rishabh Gupta and Mr. Abhishek Kumar Singh, Advocates. Mr. Harish Vaidyanathan Shankar, CGSC with Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat Alexander Mathai Paikaday, Advocates (M: 9810788606). Mr. Lakshy Aggarwal, Advocate for D- 3. Mr. Neel Mason, Mr. Vihan Dang, and Ms. Aditi Umapathy, Advocates Mr. Rishi Kapoor and Mr. Satish Rai, Advocates for D-3. (M:8368148214) Ms. Shweta Sahu, Mr. Alipak Banjerjee, Mr. Parva Khare and Mr. CS (COMM) 135/2022 & connected matters Page 15 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Sudarshan Kumar Bansal and Mr.
Nikhil Sonker, Advocates.
CS (COMM) 135/2022 & connected matters Page 16 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Alipak Banerjee and Ms. Parva Khare, Advs. for D-1. (M:9987115749) Ms. Hetu Arora Sethi, ASC, GNCTD with Mr. Arjun Basra, Advocate Jai Prakash, ACP, IFSO Cyber Cell along with Inspector Sanjeev Solanki, Inspector Kusum , Inspector Suneel Siddhu and SI Manzoor Alam. Mr. Ashwani Kumar, Adv. for D-2. Mr. Akshay Goel, Mr. Shivam Narang CS (COMM) 135/2022 & connected matters Page 17 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32 & Mr. Lalit Kashyap, Advocates Mr. Lakshy Aggarwal, Adv. for d-4
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 18 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 19 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr Chandrashekhar Chakalabbi, Ms
Aishwarya Hiremath and Varnik
Kundaliya, Advocates for D-20 (M:
9481929037)
Ms Yukti Gupta, Advocate for HDFC
Bank
CS (COMM) 135/2022 & connected matters Page 20 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
(M:9711986759)
Mr. Varun Pathak, Ms. Amee Rana,
and Mr. Vishesh Sharma, Advocates
for D-4.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Through: Mr. Sidharth Chopra, Mr. Nitin Sharma, Mr. Yatin Garg, Mr. Ranjeet Singh, Mr. Vivek Ayyagari, Mr. Angad Makkar, Mr. M. J. Sudarshan, Ms. Ramya Aggarwal and Mr. Sohrab Mann, Advocates. versus MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants Through: Mr. Neel Mason, Mr. Vihan Dang, and Ms. Aditi Umapathy, Advocate for D-6. Mr. Vihan Dang, Ms. Aditi Umapathy and Mr. Parva Khare, Advs. for D-10. Mr. Darpan Wadhwa, Sr. Advocate with Mr. Alipak Banerjee, Mr. Brijesh Ujjainwal & Ms. Shweta Sahu, Advocate for D-7. Mr. Anurag Ahluwalia, CGSC with Mr. Abhigyan Siddhant and Mr. Danish Faraz Khan, Advocates for D-19 & 20. (M:9999999045) Mr. Akshay Goel, Mr. Shivam Narang CS (COMM) 135/2022 & connected matters Page 21 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32 & Mr. Lalit Kashyap, Advocates Mr. K.R. Sasiprabhu and Mr. Tushar Bhardwaj, Advs for Reliance Jio. Ms. Hetu Arora Sethi, ASC, GNCTD with Mr. Arjun Basra, Advocate Jai Prakash, ACP, IFSO Cyber Cell along with Inspector Sanjeev Solanki, Inspector Kusum , Inspector Suneel Siddhu and SI Manzoor Alam. (54) WITH + CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020, 996/2021, 9204/2022, 16148/2022 GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD & ANR. ..... Plaintiff Through: Mr. Abhishek Singh and Mr. J. Amal Anand, Mr. Elvin Joshy, Ms. Alisha Sharma & Ms. Insha Mushtaq, Advocates. (M:9910291290) versus AMUL-FRANCHISE.IN & ORS. ..... Defendant Through: Mr. Anil Soni, CGSC with Mr. Rahul Mourya, Adv. for UOI. (M:9560238258) Mr. Anurag Ahluwalia,, CGSC with Mr. Abhigyan Siddhant, G.P. and Mr. Danish Faraz Khan, Advocate for UOI. (M:9811418995) Mr. Neel Mason, Mr. Vihan Dang, and Ms. Aditi Umapathy, Advocate Mr. Alipak Banerjee & Ms. Shweta Sahu and Advocates for D-26. (M:9987115749) Mr. Alipak Banerjee, Mr. Brijesh and Ms. Shweta Shahu, Advocates for D- 27, 28 & 30. Mr. Praveen Kumar Jain, and Ms. Shalini Jha, Advocates for D-37. (M:9871278525) CS (COMM) 135/2022 & connected matters Page 22 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Ms. Ekta Choudhary, Ms. Anisha, Mr.
Divyank Dutt Dwivedi, Advocates.
CS (COMM) 135/2022 & connected matters Page 23 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Prathiba M. Singh (Oral) 1. This hearing has been done through hybrid mode. 2. These matters relate to domain names being registered by unknown third parties infringing trademark right of various brand owners and implementation of court orders by the Domain Name Registrars ( ‘DNR’ ). From time to time, various directions have been passed by this Court in respect of blocking and locking of the infringing domain names, and implementation of court orders by various DNRs which may or may not be located in India. CS (COMM) 135/2022 & connected matters Page 24 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32 3. Mr. Darpan Wadhwa, ld. Sr. Counsel appearing for GoDaddy has made further submissions on the legal position qua steps that could be taken on the in respect of DNRs who do not comply with the orders passed by this Court. Ld. Counsels for the Plaintiffs have also addressed the Court on the same. 4. Insofar as Delhi Police Cyber Cell is concerned, let a final status report in respect of all these cases be filed by Ms. Sethi, ld. ASC. Written submissions in respect of the challenges faced by the Delhi Police while dealing with illegalities committed on the internet such as in the present cases shall also be filed by Ms. Sethi, ld. ASC. th 6. List for further hearing of these cases on 27 September, 2023 at 2:30 pm. CS(COMM) 176/2021 7. I.A. 14925/2022 is an application for exemption. Allowed, subject to all just exceptions. Application is disposed of. 8. I.A. 14924/2022 is an application for condonation delay of two days in filing compliance affidavit. For the reasons stated in the application, the delay is condoned. The application is disposed of. 9. Ld. counsel appearing for Defendant No. 24 submits that he has been served with the copy of the suit papers. He wishes to file written statement. The same shall be done in terms of the timelines prescribed. th 10. List before the Joint Registrar for completion of pleadings on 4 September, 2023. th 11. List before the Court on 27 September, 2023. CS(COMM) 20/2019 & CS(COMM) 193/2019 th 12. List both these matters for hearing on 25 August, 2023 CS(COMM) 297/2019 & CS(COMM) 317/2019 CS (COMM) 135/2022 & connected matters Page 25 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32 th 13. List both these matters for hearing on 28 August, 2023. CS(COMM) 732/2019 & CS(COMM) 82/2020 st 14. List both these matters for hearing on 1 September 2023. CS(COMM) 251/2020 & CS(COMM) 255/2020 th 15. List both these matters for hearing on 6 September, 2023. CS(COMM) 373/2020, CS(COMM) 424/2020 & CS(COMM) 498/2020 th 16. List both these matters for hearing on 13 September, 2023. CS(COMM) 95/2021, CS(COMM) 154/2021 & CS(COMM) 158/2022, th 17. List both these matters for hearing on 18 September, 2023. PRATHIBA M. SINGH JUDGE AUGUST 16, 2023 dj/kt CS (COMM) 135/2022 & connected matters Page 26 of 26 Signature Not Verified Digitally Signed By:RAHUL Signing Date:18.08.2023 18:28:32