Full Judgment Text
REPORTABLE
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
WRIT PETITION (CRIMINAL) 181 OF 2012
Life Convict Lal Singh @ Manjeet Singh …Petitioner(s)
Versus
State of Punjab & Anr. …Respondent(s)
J U D G M E N T
Dipak Misra, J.
In view of the judgment passed in Criminal Appeal No.
171 of 2016 today, the present Writ Petition stands disposed
of.
JUDGMENT
...............................J.
[Dipak Misra]
...............................J.
New Delhi; [Shiva Kirti Singh]
June 29, 2016
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