LIFE CONVICT LAL SINGH @ MANJEET SINGH vs. STATE OF PUNJAB & ANR.

Case Type: Not Found

Date of Judgment: 29-06-2016

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Full Judgment Text

REPORTABLE IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION WRIT PETITION (CRIMINAL) 181 OF 2012 Life Convict Lal Singh @ Manjeet Singh …Petitioner(s) Versus State of Punjab & Anr. …Respondent(s) J U D G M E N T Dipak Misra, J. In view of the judgment passed in Criminal Appeal No. 171 of 2016 today, the present Writ Petition stands disposed of. JUDGMENT ...............................J. [Dipak Misra] ...............................J. New Delhi; [Shiva Kirti Singh] June 29, 2016 Page 1