M/S. SHANTI BUILDERS & CONSULTANTS vs. STATE OF PUNJAB .

Case Type: Civil Appeal

Date of Judgment: 07-04-2010

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 331 OF 2005 M/s SHANTHI BUILDERS & CONSULTANTS ..... APPELLANT VERSUS STATE OF PUNJAB & ORS. ..... RESPONDENT O R D E R The case was called over twice. But none appear for the parties. The appeal is dismissed for non-prosecution. ...................J [MARKANDEY KATJU] ...................J [ASOK KUMAR GANGULY] NEW DELHI OCTOBER 27, 2009.