Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 331 OF 2005
M/s SHANTHI BUILDERS & CONSULTANTS
..... APPELLANT
VERSUS
STATE OF PUNJAB & ORS. ..... RESPONDENT
O R D E R
The case was called over twice. But none appear
for the parties.
The appeal is dismissed for non-prosecution.
...................J
[MARKANDEY KATJU]
...................J
[ASOK KUMAR GANGULY]
NEW DELHI
OCTOBER 27, 2009.