Full Judgment Text
* IN THE HIGH COURT OF DELHI AT NEW DELHI
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RESERVED ON : 15 MARCH, 2016
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DECIDED ON : 30 MARCH, 2016
+ CRL.A. 1603/2013
MOHD. AGAZ ..... Appellant
Through : Mr.Krishan Gupta, Advocate.
VERSUS
THE STATE (GOVT. NCT OF DELHI) ..... Respondent
Through : Mr.Tarang Srivastava, APP.
CORAM:
HON’BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal stands disposed of in terms of a detailed
common judgment delivered today which is placed in the file of
Crl.A.No.1147/2013 titled ‘ Mohd.Sultan Ali vs. The State (NCT of
Delhi) ’ .
(S.P.GARG)
JUDGE
MARCH 30, 2016 /
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