MAYUR VASANT SHAH vs. VASANT MAGANLAL SHAH ALIAS VASANT MAGANLAL MASOT ALIAS VASANT M SHAH (DECEASED)

Case Type: N/A

Date of Judgment: 16-08-2019

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Full Judgment Text


Before : MRS. C. J. BHATT
       COMPANY REGISTRAR/ 
     TESTAMENTARY REGISTRAR
th
                     Date :  16  August, 2019
CALLED FOR DIRECTION :­
 14 TP/1913/2019
WITH
WILL/724/2019
TP/1913/2019
None present for parties. 
PC :
Perused Petition. 
Issue   Citation   within   two   weeks   from   today 
and also issue Notice to the Collector. Advocate 
is directed to take steps.
Advocate to file Affidavit of Service of General 
Citation within one week thereafter and also 
effect service upon non­consenting legal heirs, 
if any as per Rules 399 and 400 of the Bombay 
High Court.
Stand Over to 6.11.2019.
                            
      COMPANY REGISTRAR/   
Date : 16.08.2019 TESTAMENTARY REGISTRAR
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