Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 1 OF 2010
H.S. THAPAR & ORS. ..... PETITIONERS
VERSUS
STATE OF HARYANA ..... RESPONDENT
O R D E R
It is submitted by the learned senior counsel for
the petitioners that the transfer petition may be
dismissed as withdrawn.
Ordered accordingly.
......................J
[HARJIT SINGH BEDI]
......................J
[H.L. DATTU]
NEW DELHI
APRIL 09, 2010.