BIMAL KANTI CHAKRABORTY vs. SABITA CHAKRABORTY

Case Type: Civil Appeal

Date of Judgment: 18-03-2010

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 5897 OF 2006 BIMAL KANTI CHAKRABORTY ..... APPELLANT VERSUS SABITA CHAKRABORTY ..... RESPONDENT O R D E R Counsel appearing for the appellant states that he has instructions to withdraw this present appeal. In terms of his prayer, permission is granted. The appeal is dismissed as withdrawn. ......................J [DR. MUKUNDAKAM SHARMA] ..................J [A.K. PATNAIK] NEW DELHI MARCH 18, 2010.