Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 5897 OF 2006
BIMAL KANTI CHAKRABORTY ..... APPELLANT
VERSUS
SABITA CHAKRABORTY ..... RESPONDENT
O R D E R
Counsel appearing for the appellant states
that he has instructions to withdraw this present
appeal.
In terms of his prayer, permission is
granted. The appeal is dismissed as withdrawn.
......................J
[DR. MUKUNDAKAM SHARMA]
..................J
[A.K. PATNAIK]
NEW DELHI
MARCH 18, 2010.