Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
I.A. No. 138381 OF 2021
IN
TRANSFER PETITION (CIVIL) NO. 2556 OF 2019
NAVNEET KAUR Petitioner
VERSUS
PRABHJEET SINGH CHANNA Respondent
O R D E R
I.A. No. 138381/2021 is filed in this Transfer Petition to the
effect that the parties have already settled their dispute as per
Settlement Agreement dated 12.02.2021 and therefore the petitioner
did not seek to pursue the matter any further.
In the said circumstances, the petitioner seeks permission
for withdrawal of the Transfer Petition. I.A. No. 138381/2021 is
allowed.
Accordingly, recording the factum of settlement of the dispute
the Transfer Petition is dismissed as withdrawn.
.................................J.
[C.T.RAVIKUMAR]
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.11.18
13:16:04 IST
Reason:
NEW DELHI;
NOVEMBER 15, 2021