ANEESH D. LAWANDE vs. STATE OF GOA .

Case Type: Contempt Petition Civil

Date of Judgment: 30-08-2013

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Full Judgment Text

Non-Reportable IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION CONTEMPT PETITION (C) NO. 303 OF 2013 IN WRIT PETITION (C) NO. 598 OF 2013 Aneesh D. Lawande & Anr. … Petitioners Versus The State of Goa and others … Respondents O R D E R As we have already disposed of the writ petition, nothing survives in the Contempt Petition and, therefore, the same is JUDGMENT dismissed. ………………..……………J. [Anil R. Dave] ………………..……………J. [Dipak Misra] New Delhi; August 30, 2013. Page 1