Full Judgment Text
Non-Reportable
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION (C) NO. 303 OF 2013
IN
WRIT PETITION (C) NO. 598 OF 2013
Aneesh D. Lawande & Anr. … Petitioners
Versus
The State of Goa and others … Respondents
O R D E R
As we have already disposed of the writ petition, nothing
survives in the Contempt Petition and, therefore, the same is
JUDGMENT
dismissed.
………………..……………J.
[Anil R. Dave]
………………..……………J.
[Dipak Misra]
New Delhi;
August 30, 2013.
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