V.N. REVATHI vs. V.N. MURLIDHARAN

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Transfer Petition (civil) 775 of 2007 PETITIONER: V.N. REVATHI RESPONDENT: V.N. MURLIDHARAN DATE OF JUDGMENT: 21/01/2008 BENCH: S.B. SINHA & V.S. SIRPURKAR JUDGMENT: JUDGMENT O R D E R TRANSFER PETITION (CIVIL) NO. 775 OF 2007 Learned counsel for the petitioner seeks permission to withdraw this petition statin g that the parties have settled their dispute. The petitioner is permitted to do so. The transfer petition is dismissed as withdrawn.