Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
IA NO. 1-5 in CIVIL APPEAL NO. 6739 of 2003
JAGLAL MAHTO ..... APPELLANT
VERSUS
JANAKDHARI MAHTO & ORS ..... RESPONDENTS
O R D E R
After having argued for some time, Ms. Kumud Lata
Das, the learned counsel seeks to withdraw the
applications. The applications are dismissed as
withdrawn.
..............................J
[HARJIT SINGH BEDI]
..............................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
APRIL 18, 2011.