Full Judgment Text
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
PETITIONER:
RAJA RAM SINGH
Vs.
RESPONDENT:
PHOOLAN DEVI & ORS
DATE OF JUDGMENT: 27/11/1996
BENCH:
J.S. VERMA, SUJATA V. MANOHAR
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
In view of the order made today disposing of writ
petition no. 43 of 1993, Phoolan Devi Vs. state of M.P.&
Ors. this writ petition has become infructuous.
It is, accordingly, dismissed.