H.V. JAVA RAM vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

Case Type: Not Found

Date of Judgment: 15-12-1999

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Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: RAJA RAM SINGH Vs. RESPONDENT: PHOOLAN DEVI & ORS DATE OF JUDGMENT: 27/11/1996 BENCH: J.S. VERMA, SUJATA V. MANOHAR ACT: HEADNOTE: JUDGMENT: O R D E R In view of the order made today disposing of writ petition no. 43 of 1993, Phoolan Devi Vs. state of M.P.& Ors. this writ petition has become infructuous. It is, accordingly, dismissed.