Full Judgment Text
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CASE NO.:
Appeal (crl.) 613 of 2008
PETITIONER:
CHETANKUMAR BHOGILAL
RESPONDENT:
STATE OF GUJARAT
DATE OF JUDGMENT: 07/04/2008
BENCH:
ALTAMAS KABIR & J.M. PANCHAL
JUDGMENT:
JUDGMENT
O R D E R
CRIMINAL APPEAL NO. 613 OF 2008
(Arising out of SLP(CRL.) No. 663/08)
Leave granted.
Heard learned counsel for the respective parties.
We allow the appeal and remit the matter to the High Court for fresh disposal.
In the meantime, the appellant shall be released on bail to the satisfaction of
Additional Sessions Judge, Ahmedabad City.