Full Judgment Text
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NC: 2026:KHC:3428
WP No. 8638 of 2020
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
ST
DATED THIS THE 21 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
WRIT PETITION NO. 8638 OF 2020 (GM-RES)
BETWEEN:
JAYANAGAR EDUCATION SOCIETY
A SOCIETY DULY REGISTERED UNDER THE
KARNATAKA SOCIETIES REGISTRATION ACT, 1960
HAVING ITS REGISTERED OFFICE AT
RD TH
27/2, 33 CROSS, 7 BLOCK,
JAYANAGAR, BENGALURU - 560 070
REPRESENTED BY ITS PRESIDENT
DR. K.R. PARAMAHAMSA.
…PETITIONER
(BY SRI. V JAVAHAR BABU.,ADVOCATE)
AND:
1. BANGALORE DEVELOPMENT AUTHORTIY
REPRESENTED BY ITS COMMISSIONER
KUMARA PARK WEST
BENGALRUU 560 003.
2. BRUHATH BENGALURU MAHANAGARA PALIKE
RERPESETNED BY ITS COMMISSIONER
HUDSON CIRCLE
BENGALURU -560 002.
3. THE EXECUTIVE ENGINEER
SOUTH SUB DIVISION
BENGALURU DEVELOPMENT AUTHORITY
BANASHANKARI, BDA COMPLEX
BENGALURU 560 070.
4. THE EXECUTIVE ENGINEER
Digitally signed
by SUMA B N
Location:
HIGH COURT
OF
KARNATAKA
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NC: 2026:KHC:3428
WP No. 8638 of 2020
HC-KAR
ROAD INFRASTRUCTURE,
ROAD WIDENING DIVISION
OFFICE OF THE EXECUTIVE ENGINEER
BRUHAT BENGALURU MAHANAGARA PALIKE
ND
207, 2 FLOOR, ANNEXE BUILDING-3,
N.R. SQARE, BENGLAURU - 560 002.
5. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
BANGALORE METROPOLITAN TASK FORCE (BMTF)
BBMP, HEAD OFFICE BUILDING
HUDSON CIRCLE
BENGALURU - 560 002.
6. ISCKON CHARITIES AND INDIA HERITAGE TRUST
DODDAKALLASANDRA POST
TH
8 MILE, KANAKAPURA ROAD,
BENGALURU - 560 062
REPRESENTED BY ITS
CHIEF LIAISON OFFICER
SRI. VASUDEVA PRAN DASA @
N. VENKATESH, S/O M. NARAYANA,
AGED ABOUT 46 YEARS
…RESPONDENTS
(BY SRI. K. KRISHNA.,ADVOCATE FOR R1 & R3;
SRI. B.S. KARTHIKEYAN., ADVOCATE FOR R2 & R4;
SMT. B. SUKANYA BALIGA, AGA FOR R5;
SRI. A. SANATH KUMAR, ADVOCATE RO R6)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE RELINQUISHMENT DEED DATED 06.02.2015
EXECUTED BY THE R-6 IN FAVOUR OF THE R-3 ANNEXURE-H
AND RECTIFICATION OF RELINQUISHMENT DEED EXECUTED
BY THE R-6 IN FAVOUR OF R-6 HEREIN DATED 13.03.2015 AS
PER ANNEXURE-J HERETO AND CONSEQUENTLY.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR. JUSTICE M.G.S. KAMAL
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NC: 2026:KHC:3428
WP No. 8638 of 2020
HC-KAR
ORAL ORDER
Sri. V. Javahar Babu, learned counsel for the petitioner is
present through videoconferencing.
Sri.K.Krishna, learned counsel for respondent Nos.1 and
3, Sri. B.S. Karthikeyan, learned counsel for respondent Nos.2
and 4, Smt. B. Sukanya Baliga, learned counsel for respondent
No.6 and Sri. A. Sanath Kumar, learned counsel for respondent
No.6 are present.
After arguing the matter for sometime, learned counsel
for the petitioner seeks leave to withdraw the petition to pursue
other remedy as may be available under law.
dismissed as withdrawn
Petition is .
Sd/-
(M.G.S. KAMAL)
JUDGE
RL
List No.: 1 Sl No.: 21