Full Judgment Text
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PETITIONER:
DR.D.C. SAXENA
Vs.
RESPONDENT:
HON’BLE THE CHIEF JUSTICE OF INDIA
DATE OF JUDGMENT: 19/07/1996
BENCH:
RAMASWAMY, K.
BENCH:
RAMASWAMY, K.
SINGH N.P. (J)
BHARUCHA S.P. (J)
CITATION:
1996 SCC (7) 216 JT 1996 (6) 529
1996 SCALE (5)233
ACT:
HEADNOTE:
JUDGMENT:
J U D G M E N T
N.P.SINGH.J
I have the privilege of perusing the judgments of my
learned brothers K.Ramaswamy and S.P.Bharucha, JJ. I agree
to the conclusions arrived at by them and the sentence
imposed against the contemner.