H.V. JAVA RAM vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

Case Type: Not Found

Date of Judgment: 15-12-1999

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Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: DR.D.C. SAXENA Vs. RESPONDENT: HON’BLE THE CHIEF JUSTICE OF INDIA DATE OF JUDGMENT: 19/07/1996 BENCH: RAMASWAMY, K. BENCH: RAMASWAMY, K. SINGH N.P. (J) BHARUCHA S.P. (J) CITATION: 1996 SCC (7) 216 JT 1996 (6) 529 1996 SCALE (5)233 ACT: HEADNOTE: JUDGMENT: J U D G M E N T N.P.SINGH.J I have the privilege of perusing the judgments of my learned brothers K.Ramaswamy and S.P.Bharucha, JJ. I agree to the conclusions arrived at by them and the sentence imposed against the contemner.