Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO. 3
IN
CRIMINAL APPEAL NO. 2529 OF 2006
BABU LAL & ORS. ...... APPELLANTS
VERSUS
GRAM PANCHAYAT DEROLIJAT & ORS. ...... RESPONDENTS
O R D E R
The Interlocutory Application is dismissed.
...... ..................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
JANUARY 24, 2011.