BABU LAL vs. GRAM PANCHAYAT, DEROLI JAT .

Case Type: Civil Appeal

Date of Judgment: 24-01-2011

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION INTERLOCUTORY APPLICATION NO. 3 IN CRIMINAL APPEAL NO. 2529 OF 2006 BABU LAL & ORS. ...... APPELLANTS VERSUS GRAM PANCHAYAT DEROLIJAT & ORS. ...... RESPONDENTS O R D E R The Interlocutory Application is dismissed. ...... ..................J [HARJIT SINGH BEDI] ........................J [CHANDRAMAULI KR. PRASAD] NEW DELHI JANUARY 24, 2011.