REMEDIAN W/o RAQUE MENEZES vs. ROSY KINNY W/o VINCENT KINNY (DECEASED)

Case Type: NaN

Date of Judgment: 25-03-2019

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Full Judgment Text

Before: Shri K.K. Trivedi,
Addl. Registrar (O.S.)/
Addl. Prothonotary and Senior Master
th
Date : 25 March 2019.
2. TP/1929/2018 Ms.Eventa A. Gonsalves, Advocate for Petitioner
th
P.C.: 1. As per Order dated 18 February 2019,
time was extended to carry out amendment.
th
2. By praecipe dated 18 March 2019,
Advocate for Petitioner states that aforesaid
amendment could not be carried out within
stipulated period, and, hence, prays for
extension of time to carry out the necessary
amendment.

3. Perused praecipe. Time to carry out
amendment is extended by eight weeks
from today.
Addl. Registrar (O.S.)/
25-03-2019      Addl. Prothonotary and Senior Master
ppg/kkt
/home/anju/Desktop/Amendment Orders (Rekha).odt 25
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