Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 6912-6923 OF 2012
HITACHI HOME & LIFE SOLUTIONS LTD. APPELLANT
VERSUS
COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA RESPONDENT
O R D E R
We have heard learned senior counsel for the appellant. We
do not see any merit in these appeals. Accordingly, the Civil
Appeals are dismissed.
.......................J.
(H.L. DATTU)
.......................J.
(CHANDRAMAULI KR. PRASAD)
JUDGMENT
NEW DELHI;
OCTOBER 16, 2012
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