Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7720 OF 2011
(@ SPECIAL LEAVE PETITION(C)NO.21241 OF 2011)
U.P.STATE ROADWAYS TRANSPORT CORP. Petitioner(s)
VERSUS
NATIONAL INS.CO.LTD.& ORS. Respondent(s)
O R D E R
Leave granted.
This case is disposed of in the light of the judgment
of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh
State Road Transport Corporation Vs. Kulsum & Ors., delivered
on July 25, 2011.
This appeal is, accordingly, disposed of.
...................J.
(DALVEER BHANDARI)
...................J.
(DEEPAK VERMA)
NEW DELHI;
5TH SEPTEMBER, 2011