U.P.STATE ROADWAYS TRANSPORT CORP. vs. NATIONAL INS.CO.LTD..

Case Type: Civil Appeal

Date of Judgment: 05-09-2011

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 7720 OF 2011 (@ SPECIAL LEAVE PETITION(C)NO.21241 OF 2011) U.P.STATE ROADWAYS TRANSPORT CORP. Petitioner(s) VERSUS NATIONAL INS.CO.LTD.& ORS. Respondent(s) O R D E R Leave granted. This case is disposed of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on July 25, 2011. This appeal is, accordingly, disposed of. ...................J. (DALVEER BHANDARI) ...................J. (DEEPAK VERMA) NEW DELHI; 5TH SEPTEMBER, 2011