UNION OF INDIA & ANR. vs. DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

Case Type: Not Found

Date of Judgment: 06-05-1997

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Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: UNION OF INDIA & ANR. Vs. RESPONDENT: DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR. DATE OF JUDGMENT: 06/05/1997 BENCH: S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO ACT: HEADNOTE: JUDGMENT: O R D E R The application for intervention is dismissed.