Full Judgment Text
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PETITIONER:
UNION OF INDIA & ANR.
Vs.
RESPONDENT:
DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.
DATE OF JUDGMENT: 06/05/1997
BENCH:
S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
The application for intervention is dismissed.