Full Judgment Text
- 1 -
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 19 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 38840 OF 2025 (GM-RES)
BETWEEN:
1. MR. ARYA DEY,
S/O. RATAN DEY,
AGED ABOUT 36 YEARS,
FLAT NO. 519, B BLOCK,
SR SUVARNA RESIDENCY,
AADI PAMPA ROAD, CHOODASANDRA,
RAYASANDRA, BENGALURU- 560 099.
2. MRS. LIPIKA DEY,
W/O. RATAN DEY,
AGED ABOUT 60 YEARS,
NO. 2/46, SURYA NAGAR,
NSE BOSE ROAD, CALCUTTA,
SOUTH DIVISION, WEST BENGAL- 700 040.
3. MRS. MEHELI GHOSH,
D/O. RATAN DEY,
AGED ABOUT 41 YEARS,
FLAT NO. F3, 3RD FLOOR,
REGENT GROVE APARTEMENT,
BILCON BUILDING, SURYA NAGAR,
BANSDRONI CALCUTTA SOUTH DIVISION
WEST BENGAL - 700 040.
…PETITIONERS
Digitally
signed by
NAGAVENI
Location:
High Court
of Karnataka
(BY MISS. SHREYA M, ADVOCATE FOR
SRI. UDAYA PRAKASH M., ADVOCATE)
- 2 -
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
AND:
1.
STATE OF KARNATAKA
BY SOUTH EAST POLICE STATION.
REPRESENTED BY SPP,
HIGH COURT OF KARNATAKA
HIGH COURT BUILDING,
BENGALURU - 560 001.
2. MS. AUROSMITA MUKHERJEE,
D/O. MR. SANKAR MUKHERJEE,
AGED ABOUT 38 YEARS,
FLAT NO. 519, B BLOCK,
SR SUVARNA RESIDENCY,
ADI PAMPA ROAD, CHUDA SANDRA,
RAYASANDRA, BANGALORE - 560 099.
…RESPONDENTS
(BY SRI. K. NAGESHWARAPPA, HCGP FOR R1)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA R/W SEC. 528 OF THE BNSS,
2023 PRAYING TO QUASH THE FIR FILED BY THE R1 IN CRIME
NO. 0073/2025 AT THE SOUTH EAST WOMEN POLICE STATION
DATED 09.09.2025 AT ANNX-A PENDING ON THE FILE OF
XXXIX ADDL. CHIEF JUDICIAL MAGISTRATE BENGALURU CITY.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
- 3 -
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE M.NAGAPRASANNA
ORAL ORDER
Learned counsel appearing for the petitioners files a
memo seeking to withdraw the petition with liberty to challenge
the filing of the charge sheet in C.C.No.272/2026. The memo
so filed reads as follows:
" MEMO
The Petitioners humbly pray that they may be
permitted to withdraw the present petition with liberty to
challenge the filing of the charge sheet in CC
No.272/2026 in the interest of equity and justice."
2. The memo is placed on record.
3. Liberty so sought is granted.
The petition is disposed as withdrawn.
Sd/-
(M.NAGAPRASANNA)
JUDGE
SJK
List No.: 1 Sl No.: 183
CT:BHK
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 19 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 38840 OF 2025 (GM-RES)
BETWEEN:
1. MR. ARYA DEY,
S/O. RATAN DEY,
AGED ABOUT 36 YEARS,
FLAT NO. 519, B BLOCK,
SR SUVARNA RESIDENCY,
AADI PAMPA ROAD, CHOODASANDRA,
RAYASANDRA, BENGALURU- 560 099.
2. MRS. LIPIKA DEY,
W/O. RATAN DEY,
AGED ABOUT 60 YEARS,
NO. 2/46, SURYA NAGAR,
NSE BOSE ROAD, CALCUTTA,
SOUTH DIVISION, WEST BENGAL- 700 040.
3. MRS. MEHELI GHOSH,
D/O. RATAN DEY,
AGED ABOUT 41 YEARS,
FLAT NO. F3, 3RD FLOOR,
REGENT GROVE APARTEMENT,
BILCON BUILDING, SURYA NAGAR,
BANSDRONI CALCUTTA SOUTH DIVISION
WEST BENGAL - 700 040.
…PETITIONERS
Digitally
signed by
NAGAVENI
Location:
High Court
of Karnataka
(BY MISS. SHREYA M, ADVOCATE FOR
SRI. UDAYA PRAKASH M., ADVOCATE)
- 2 -
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
AND:
1.
STATE OF KARNATAKA
BY SOUTH EAST POLICE STATION.
REPRESENTED BY SPP,
HIGH COURT OF KARNATAKA
HIGH COURT BUILDING,
BENGALURU - 560 001.
2. MS. AUROSMITA MUKHERJEE,
D/O. MR. SANKAR MUKHERJEE,
AGED ABOUT 38 YEARS,
FLAT NO. 519, B BLOCK,
SR SUVARNA RESIDENCY,
ADI PAMPA ROAD, CHUDA SANDRA,
RAYASANDRA, BANGALORE - 560 099.
…RESPONDENTS
(BY SRI. K. NAGESHWARAPPA, HCGP FOR R1)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA R/W SEC. 528 OF THE BNSS,
2023 PRAYING TO QUASH THE FIR FILED BY THE R1 IN CRIME
NO. 0073/2025 AT THE SOUTH EAST WOMEN POLICE STATION
DATED 09.09.2025 AT ANNX-A PENDING ON THE FILE OF
XXXIX ADDL. CHIEF JUDICIAL MAGISTRATE BENGALURU CITY.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
- 3 -
NC: 2026:KHC:2746
WP No. 38840 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE M.NAGAPRASANNA
ORAL ORDER
Learned counsel appearing for the petitioners files a
memo seeking to withdraw the petition with liberty to challenge
the filing of the charge sheet in C.C.No.272/2026. The memo
so filed reads as follows:
" MEMO
The Petitioners humbly pray that they may be
permitted to withdraw the present petition with liberty to
challenge the filing of the charge sheet in CC
No.272/2026 in the interest of equity and justice."
2. The memo is placed on record.
3. Liberty so sought is granted.
The petition is disposed as withdrawn.
Sd/-
(M.NAGAPRASANNA)
JUDGE
SJK
List No.: 1 Sl No.: 183
CT:BHK