Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO.7 OF 2009
IN
SPECIAL LEAVE PETITION (C) NO.5415 OF 2007
STATE OF MADHYA PRADESH ....PETITIONER
VERSUS
SOBRAN & ORS. ....RESPONDENTS
O R D E R
Application for modification/clarification of this Court's order dated
25.7.2008 is allowed.
The words “and special leave petitions” in paragraph 2 of the
aforesaid order stand deleted and the special leave petition is restored to its original
number.
.........................J.
(TARUN CHATTERJEE)
.........................J.
(H.L. DATTU)
NEW DELHI,
MAY 15, 2009.