Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(s). 8598 OF 2001
REGIONAL PROVIDENT FUND COMMNR. & ORS. ....Appellants
VERSUS
MADATHUPATTI WEAVERS CO-OP. PRODUCTION
AND SALES SOCIETY LTD. ....Respondent
O R D E R
Heard learned counsel for the parties.
We do not find any ground to interfere with the impugned order of the
High Court.
The Civil Appeal is dismissed with no order as to costs.
.....................J.
(TARUN CHATTERJEE)
.....................J.
(HARJIT SINGH BEDI)
NEW DELHI,
February 20, 2008.