Full Judgment Text
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.106 OF 2012
IN
CIVIL APPEAL NO. 7944 OF 2010
JSW Steel Ltd.
(Formerly M/S J.V.Steel Ltd.) …..Petitioner(s)
versus
Sandur Manganese & Iron
Ores Ltd.& Ors. …..Respondent(s)
WITH
REVIEW PETITION (C) NOs.107, 108 OF 2012
JUDGMENT
IN
CIVIL APPEAL NO. 7944 OF 2010
WITH
REVIEW PETITION (C) NOs. 655-662 OF 2011
IN
CIVIL APPEAL NOs. 7945-7946 & 7948-7953 OF 2010
WITH
REVIEW PETITION (C) NOs. 1642-1645 OF 2011
IN
CIVIL APPEAL NOs. 7955, 7957, 7960 & 7961 OF 2010
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O R D E R
1) All the above review petitions are taken on board.
2) On going through the grounds raised in the review
| w of the | reason |
|---|
Manganese & Iron Ores Ltd. vs. State of Karnataka &
Others 2010 (13) SCC 1, the review petitioners have not
made out a case for reviewing our earlier order,
consequently, all the review petitions are dismissed.
...…………………………………J.
(P. SATHASIVAM)
JUDGMENT
...…………………………………J.
(H.L. DATTU)
NEW DELHI;
APRIL 23 , 2013
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