Full Judgment Text
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Decision delivered on: 19.10.2023
+ ITA 576/2023
PRINCIPAL COMMISSIONER OF INCOME TAX-7, DELHI
..... Appellant
Through: Mr Sunil Agarwal, Sr. Standing
Counsel with Mr Shivansh B. Pandya,
Jr. Standing Counsel and Mr Utkarsh
Tiwari, Adv.
versus
M/S PILOT INDUSTRIES LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
[Physical Hearing/Hybrid Hearing (as per request)]
RAJIV SHAKDHER, J. (ORAL):
CM APPL. 53009/2023
1. Allowed, subject to just exceptions.
ITA 576/2023 & CM APPL. 53007/2023 & 53008/2023 [ Applications
filed on behalf of the appellant seeking condonation of delay of 354 (in
CM No. 53007/2023) days in filing the appeal and delay of 47 days (in
CM No. 53008/2023) in re-filing the appeal].
2. This appeal concerns Assessment Year (AY) 2010-11.
3. Via this appeal, the appellant/revenue seeks to assail the order dated
23.11.2021 passed by the Income Tax Appellate Tribunal (in short,
ITA 576/2023 Page 1 of 2
Signature Not Verified
Digitally Signed
By:VAISHALI CHAUHAN
Signing Date:17.11.2023
11:49:09
“Tribunal”].
4. Although, even according to the appellant/revenue, there is a huge
delay in filing the appeal, we are not required to deal with this aspect of the
matter as Mr Sunil Agarwal, learned senior standing counsel, who appears
on behalf of appellant/revenue, fairly informs us that the proposed questions
of law raised in the present appeal are covered by a coordinate bench
judgment rendered in the respondent’s/assessee’s case concerning AYs
2005-06 to 2009-10.
5. For this purpose, our attention has been drawn to the judgment passed
in ITA Nos. 411/2022 to 414/2022 & 417/2022. These appeals are titled Pr.
Commissioner of Income Tax-7 vs Pilot Industries Limited,
2022/DHC/004464.
6. In these circumstances, the appeal and the applications are closed.
7. Parties will act based on the digitally signed copy of the order.
RAJIV SHAKDHER, J.
GIRISH KATHPALIA, J.
OCTOBER 19, 2023/RY
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ITA 576/2023 Page 2 of 2
Signature Not Verified
Digitally Signed
By:VAISHALI CHAUHAN
Signing Date:17.11.2023
11:49:09