Full Judgment Text
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
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Decided on: 04 December, 2018
+ FAO(OS) 383/2010
+ FAO(OS) (COMM) 214/2018 & CAV 843/2018 & CM APPL.
Nos.37412-37414/2018
MAHANAGAR TELEPHONE NIGAM LIMITED ..... Appellant
versus
M/S UNITECH LIMITED ..... Respondent
Present : Mr.S.K.Maniktala, Mr.Tushar Chawla & Mr.Udit Maniktala,
Advocates for M/s Unitech Limited
Mr.Sudhanshu Batra, Sr.Advocate with Mr.Jasbir Bidhuri &
Mr.Aditya Mishra, Advocates for MTNL
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON’BLE MR. JUSTICE PRATEEK JALAN
S.RAVINDRA BHAT, J. (OPEN COURT)
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1. FAO(OS) 383/2010 & FAO(OS) (COMM) 214/2018 are dismissed.
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2. For detailed judgment, the decision dated 4 December, 2018 in
FAO(OS) 159/2010 may be referred to.
S. RAVINDRA BHAT, J
PRATEEK JALAN, J
DECEMBER 04, 2018
‘hkaur’
FAO(OS) 383/2010 and other connected matters Page 1 of 1