Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 6028 OF 2011
Siddhu Matriculation Hr. Secondary School …..Appellants
Versus
K. Shyam Sunder & Ors. …..Respondents
WITH
CIVIL APPEAL NOS. 6029, 6031 & 6032 OF 2011
AND
CONTEMPT PETITION NOS.268-281 OF 2011
IN
CIVIL APPEAL NOS.4879-4892 OF 2011
O R D E R
All the Civil appeals are disposed of in terms of our
judgment delivered today in Civil Appeal Nos. 6015-6027 of 2011
( State of Tamil Nadu & Ors. v. K. Shyam Sunder & Ors .). All other
applications, if any, filed in these appeals/connected matters also stand
disposed of.
We do not think it appropriate to entertain the contempt
petitions. Thus, the same stand dismissed.
……..…………………J.
(J.M. PANCHAL)
………………………..J.
(DEEPAK VERMA)
………………………..J.
(Dr. B.S. CHAUHAN)
New Delhi,
August 9, 2011
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