Full Judgment Text
ITEM NO.103 COURT NO.8 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 1139-1140 OF 2008
JAINODDIN Appellant (s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
(With appln(s) for bail and office report )
Date: 26/09/2012 These Appeals were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
For Appellant(s)
Ms. Chandan Ramamurthi,Adv.
For Respondent(s)
Ms. Asha Gopalan Nair,Adv.
JUDGMENT
UPON hearing counsel the Court made the following
O R D E R
(G.V.Ramana) (Vinod Kulvi)
Court Master Court Master
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