Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. No. of 2010
IN
CIVIL APPEAL NO. 2562 OF 2003
NATIONAL TEXTILE CORPORATION(SM) LTD. ..... APPELLANT
VERSUS
KAMAL SINGH & ORS. ..... RESPONDENT
O R D E R
th
In our order dated 8 April, 2009, in page 2,
th
line nos 2 and 17 the date “20 November, 2006” shall
th
be read as “28 November, 2006”.
Application is disposed of.
..................J
[HARJIT SINGH BEDI]
..................J
[C.K. PRASAD]
NEW DELHI
FEBRUARY 09, 2010.