NATIONAL TEXTILE CORPORATION(SM)LIMITED vs. KAMALA SINGH .

Case Type: Civil Appeal

Date of Judgment: 09-02-2010

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION I.A. No. of 2010 IN CIVIL APPEAL NO. 2562 OF 2003 NATIONAL TEXTILE CORPORATION(SM) LTD. ..... APPELLANT VERSUS KAMAL SINGH & ORS. ..... RESPONDENT O R D E R th In our order dated 8 April, 2009, in page 2, th line nos 2 and 17 the date “20 November, 2006” shall th be read as “28 November, 2006”. Application is disposed of. ..................J [HARJIT SINGH BEDI] ..................J [C.K. PRASAD] NEW DELHI FEBRUARY 09, 2010.