Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(s). OF 2009
@CIVIL APPEAL D.NO(s). 39102 OF 2009
K.N.RAVINDRAN ..... APPELLANTS
VERSUS
GHAZIABAD DEVT.AUTH. ..... RESPONDENT
O R D E R
The appeal is dismissed on the ground of delay.
..................J
[J.M. PANCHAL]
..................J
[DEEPAK VERMA]
NEW DELHI
FEBRUARY 05, 2010.