K.N.RAVINDRAN vs. GHAZIABAD DEVT.AUTH.

Case Type: Civil Appeal

Date of Judgment: 05-02-2010

Preview image for K.N.RAVINDRAN vs. GHAZIABAD DEVT.AUTH.

Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO(s). OF 2009 @CIVIL APPEAL D.NO(s). 39102 OF 2009 K.N.RAVINDRAN ..... APPELLANTS VERSUS GHAZIABAD DEVT.AUTH. ..... RESPONDENT O R D E R The appeal is dismissed on the ground of delay. ..................J [J.M. PANCHAL] ..................J [DEEPAK VERMA] NEW DELHI FEBRUARY 05, 2010.