Full Judgment Text
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 237 OF 2022
IN
WRIT PETITION (CIVIL) NO.297 OF 2019
D. KRISHNA MOHAN …Petitioner
Versus
HON’BLE SECRETARY,
HON’BLE SUPREME COURT LEGAL SERVICE
COMMITTEE AND ORS. …Respondents
O R D E R
Application for listing Review Petition in open Court is rejected.
Since the said application is rejected, no permission to appear and argue
in-person is granted.
We have gone through the grounds raised in the Review Petition and do
not find any reason to justify interference.
This Review Petition is, therefore, dismissed.
………………………………CJI.
[Uday Umesh Lalit]
…………………………………J.
[M.R. Shah]
…………………………………J.
Signature Not Verified
[Sanjiv Khanna]
Digitally signed by
BABITA PANDEY
Date: 2022.11.08
11:28:53 IST
Reason:
New Delhi;
st
1 November, 2022.