Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
IA NO. 4 in CIVIL APPEAL NO. 10319 OF 2010
M. SUDAKAR ...... APPELLANT/
APPLICANT
VERSUS
V. MANOHARAN & ORS. ....... RESPONDENTS
O R D E R
Application is dismissed as not pressed.
...... ..................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
JANUARY 14, 2011.