Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2865 OF 2008
C.M.D. HARYANA FINANCIAL CORPN. ..... APPELLANT
VERSUS
M/S VCS ENTERPRISES LTD. & ORS. ..... RESPONDENTS
O R D E R
After hearing the learned counsel for the parties, we
th
recall the order dated 9 July, 2010 and restore the appeal
to its original number.
........................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
SEPTEMBER 13, 2010.