Full Judgment Text
REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 5838 OF 2012
K.K. SHARMA … Appellant
Versus
High Court of Delhi & Ors. … Respondents
WITH
Civil Appeal No. 5839 of 2012
Civil Appeal No. 11197 of 2014
(Arising out of SLP(C)No. 3202 of 2014)
O R D E R
th
In the Judgment dated 15 December,
2014 passed in Civil Appeal No.5838 of 2012
and other connected matters, the date
'23.10.1989' mentioned in paragraph 13 (at
Page No.17) of the said judgment shall be
read as '23.10.2009' and the date
'16.01.2002' mentioned in paragraph 13 (at
Page No.17) and date '16.1.2012' mentioned
in Paragraph 20 (at Page 21) and the date
JUDGMENT
'010.6.2012' mentioned in the last page
(Page No.22) of the said judgment shall be
read as '01.06.2012'.
…..............,J.
[RANJAN GOGOI]
…..............,J.
[R.K. AGRAWAL]
NEW DELHI
JANUARY 22,2015.
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