K.K.SHARMA vs. HIGH COURT OF DELHI .

Case Type: Civil Appeal

Date of Judgment: 22-01-2015

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Full Judgment Text

REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 5838 OF 2012 K.K. SHARMA … Appellant Versus High Court of Delhi & Ors. … Respondents WITH Civil Appeal No. 5839 of 2012 Civil Appeal No. 11197 of 2014 (Arising out of SLP(C)No. 3202 of 2014) O R D E R th In the Judgment dated 15 December, 2014 passed in Civil Appeal No.5838 of 2012 and other connected matters, the date '23.10.1989' mentioned in paragraph 13 (at Page No.17) of the said judgment shall be read as '23.10.2009' and the date '16.01.2002' mentioned in paragraph 13 (at Page No.17) and date '16.1.2012' mentioned in Paragraph 20 (at Page 21) and the date JUDGMENT '010.6.2012' mentioned in the last page (Page No.22) of the said judgment shall be read as '01.06.2012'. …..............,J. [RANJAN GOGOI] …..............,J. [R.K. AGRAWAL] NEW DELHI JANUARY 22,2015. Page 1