Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL)NO.1105 OF 2021
IN
CIVIL APPEAL NO. 3693 OF 2020
STATE OF JHARKHAND AND ORS. …Petitioners
Versus
BHAGIRATHI PRASAD DEY …Respondent
O R D E R
Application for listing of Review Petition in open Court is dismissed.
The controversy raised in the Review Petition was already dealt with in
a series of decisions of the High Court. Consistent with said decisions of the
High Court, the certificate issued by Sister Nivedita College, Kolkata before
Signature Not Verified
the National Council for Teacher Education Act, 1993 came into effect, was
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.12.11
19:09:02 IST
Reason:
accepted to be a good and valid qualification.
2
We have gone through the grounds raised in the Review Petition and
do not find any error apparent on record to justify interference in Review
Jurisdiction.
This Review Petition is, therefore, dismissed.
…………………………J.
[Uday Umesh Lalit]
…………………………J.
[Vineet Saran]
New Delhi;
November 30, 2021.