Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL MISCELLANEOUS PETITION NOS. 26933-26934
IN
CRIMINAL APPEAL NOS. 272-273 OF 2003
JASTI BHANU SANKARA RAO & ORS. ...... APPELLANTS
VERSUS
STATE THROUGH SHO & ANR. ...... RESPONDENTS
O R D E R
Necessary modification/change, as prayed for in
the Criminal Miscellaneous Petitions be made in the
th
judgment dated 17 August, 2010.
The Criminal Miscellaneous Petitions are
allowed.
...... ..................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
FEBRUARY 17, 2011.