Full Judgment Text
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CASE NO.:
Transfer Petition (civil) 670 of 2007
PETITIONER:
SUNITA SHARMA
RESPONDENT:
UPENDRA KUMAR SHARMA
DATE OF JUDGMENT: 03/03/2008
BENCH:
S.H.KAPADIA & B.SUDERSHAN REDDY
JUDGMENT:
JUDGMENT
O R D E R
TRANSFER PETITION (C) NO. 670 OF 2007
Transfer is made absolute in terms of prayer ‘A’ which is
quoted herein below:
"Transfer the matrimonial title suit no.47 of 2007 under section
9 of HMA pending in the court of Principle Judge, Family Court,
Gaya from Gaya to Family Court, Delhi at Tis Hazari."
Transfer petition is accordingly allowed.