Full Judgment Text
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NOS.9-10/2016 IN & CIVIL APPEAL NO(S).4859-4860/2015
CHIEF CONTROLLER, TAMIL NADU GENERATION &
DISTRIBUTION CO. LTD. APPELLANT(S)
VERSUS
T.T. INDUSTRIES LTD. & ANR. RESPONDENT(S)/
APPLICANT(S)
J U D G M E N T
1. It is not in dispute that the appeals on
identical issues have been dismissed maintaining the
award of simple interest @ 10% per annum on the
amount outstanding against the appellant, as ordered
by the Appellate Tribunal for Electricity.
2. Therefore, these appeals are also dismissed.
3. The I.As stand disposed of.
JUDGMENT
.......................J.
[ KURIAN JOSEPH ]
.......................J.
[ ROHINTON FALI NARIMAN ]
NEW DELHI;
DECEMBER 16, 2016.
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