Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No.2092/2019
VANDANA SINGH Petitioner
VERSUS
PRASHANT KUMAR Respondent
O R D E R
The parties signed the final deed of settlement dated
th
24 February, 2021. An amendment agreement dated
th
28 September, 2021 to the said final deed of settlement is placed
on record by the Supreme Court Mediation Centre.
In view of the settlement, the Transfer Petition is disposed
of.
.................................J.
[ABHAY S. OKA]
NEW DELHI;
DECEMBER 03, 2021
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.12.09
19:02:01 IST
Reason: