VANDANA SINGH vs. PRASHANT KUMAR

Case Type: Transfer Petition Civil

Date of Judgment: 03-12-2021

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION Transfer Petition(s)(Civil) No.2092/2019 VANDANA SINGH Petitioner VERSUS PRASHANT KUMAR Respondent O R D E R The parties signed the final deed of settlement dated th 24 February, 2021. An amendment agreement dated th 28 September, 2021 to the said final deed of settlement is placed on record by the Supreme Court Mediation Centre. In view of the settlement, the Transfer Petition is disposed of. .................................J. [ABHAY S. OKA] NEW DELHI; DECEMBER 03, 2021 Signature Not Verified Digitally signed by Indu Marwah Date: 2021.12.09 19:02:01 IST Reason: