B.C.DALAL vs. CUSTODIAN

Case Type: Civil Appeal

Date of Judgment: 10-05-2010

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 3793 OF 2010 B.C. DALAL ..... APPELLANT VERSUS CUSTODIAN & ANR. ..... RESPONDENT O R D E R After arguing for some time the learned counsel for the appellant prays for withdrawal of the appeal. Prayer is allowed. The Civil Appeal is dismissed as withdrawn. ..................J [HARJIT SINGH BEDI] ..................J [K.S. RADHAKRISHNAN] NEW DELHI MAY 10, 2010.