Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3793 OF 2010
B.C. DALAL ..... APPELLANT
VERSUS
CUSTODIAN & ANR. ..... RESPONDENT
O R D E R
After arguing for some time the learned counsel
for the appellant prays for withdrawal of the appeal.
Prayer is allowed.
The Civil Appeal is dismissed as withdrawn.
..................J
[HARJIT SINGH BEDI]
..................J
[K.S. RADHAKRISHNAN]
NEW DELHI
MAY 10, 2010.