Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. OF 2022
(Diary No.5150 of 2021)
IN
CIVIL APPEAL NOS.2575 OF 2020
Rajenbhai Baldevbhai Shah …Petitioners
Versus
Baijiben Kabhaibhai Patanwadia And Others.
…Respondents
O R D E R
Application seeking listing of review petition in open Court is
rejected.
Delay in preferring the review petition is condoned.
The controversy involved in the matter was dealt with extensively by
this Court in its judgment and order dated 15.06.2020.
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.08.26
18:35:43 IST
Reason:
2
The grounds taken in review petition do not make out any error
apparent on record to justify interference.
This review petition is, therefore, dismissed.
……………………………….J.
[Uday Umesh Lalit]
……………………………….J.
[Ajay Rastogi]
……………………………….J.
[A.S. Bopanna]
New Delhi;
th
25 August, 2022.