Full Judgment Text
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NC: 2026:KHC:7509
CRL.P No. 909 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 9 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO. 909 OF 2026
BETWEEN:
1. SRIKANTH V,
S/O VISWANATHA,
AGED ABOUT 33 YEARS,
R/AT STAR GOLD SONACHANDI PROPRITER,
MALLESWARAM, BANGALORE - 560 071.
2.
DEVAYANI,
W/O SRIKANTH V
AGED ABOUT 33 YEARS,
R/AT STAR GOLD SONACHANDI PROPRITER,
MALLESWARAM,
BANGALORE - 560071.
3. MANJAPPA BID ARAGADDE,
S/O BASAVARAJA,
AGED ABOUT 36 YEARS,
R/AT STAR GOLD SONACHANDI PROPRITER,
MALLESWARAM, BANGALORE - 560 071.
…PETITIONERS
Digitally signed by
SANJEEVINI J
KARISHETTY
Location: HIGH
COURT OF
KARNATAKA
(BY SRI. VINOD N, ADVOCATE)
AND:
1.
STATE OF KARNATAKA,
BY BASAVAPATNA PS,
DAVANAGERE DISTRICT,
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NC: 2026:KHC:7509
CRL.P No. 909 of 2026
HC-KAR
REP BY ITS STATE PUBLIC PROSECUTOR,
HIGH COURT COMPLEX,
BENGALURU - 560 001.
2. NIRMALA,
W/O RAJU,
AGED ABOUT 42 YEAWRS
R/AT THYAVANIGE COMP,
DAVANAGER TALUK AND DAVANAGERE
DISTRICT - 577 002.
…RESPONDENTS
(BY SRI.K.NAGESHWARAPPA, ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC (FILED U/S 528
BNSS) BY THE ADVOCATE FOR THE PETITIONER PRAYING
THAT THIS HONOURABLE COURT MAY BE PLEASED TO A.
ALLOW THE CRIMINAL PETITION.B. QUASH THE ENTIRE
PROCEEDINGS AGAINST THE PETITIONERS I.E., ACCUSED
NO.5 TO 7 IN CC NO.1769/2024 I.E., CRIME NO.94/2023
REGISTERED BY THE BASAVAPATNA POLICE STATION FOR THE
OFFENCES P/U/S 392, 411 R/W 34 OF IPC PENDING BEFORE
PRL.CIVIL JJUDGE AND JMFC CHANNAGIRI AT DAVANAGERE
I.E., ANNEXURE-C.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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NC: 2026:KHC:7509
CRL.P No. 909 of 2026
HC-KAR
CORAM: HON'BLE MR. JUSTICE M.NAGAPRASANNA
ORAL ORDER
After arguing the matter for some time, the learned
counsel appearing for the petitioners seeks leave of this Court
to withdraw the petition and avail of the remedy of filing of
discharge before the appropriate forum.
2. Reserving such liberty, the petition is disposed as
withdrawn.
Sd/-
(M.NAGAPRASANNA)
JUDGE
JY
List No.: 1 Sl No.: 75