Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (CIVIL) NOS. 12-13 OF 2006
in
SPECIAL LEAVE PETITION (CIVIL) NOS. 7659-7660 OF 2004
Patel Rajnikant Dhulabhai & Anr. .. Petition(s)
Versus
Patel Chandrakant Dhulabhai & Ors. .. Respondent(s)
O R D E R
It is stated that the name, Brijesh R Chauhan is wrongly mentioned in the
judgment. The correct name is `Brijesh K Chauhan'.
Accordingly, the name, Brijesh R Chauhan be read as `Brijesh K Chauhan'.
List after four weeks.
....................J
[ C.K. THAKKER ]
....................J
[ D.K. JAIN ]
NEW DELHI,
AUGUST 18, 2008.