Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NO.....
IN
CIVIL APPEAL NO.3485 OF 2008
UNION OF INDIA & ORS. APPELLANTS
VERSUS
N.EAST.REG.ATOMIC MIN.WORKERS UNION &ANR RESPONDENTS
O R D E R
Prayer made in the application for withdrawal of Civil
Appeal is granted and the appeal is dismissed as withdrawn.
Ordered accordingly.
...................J.
(H.L. DATTU)
JUDGMENT
NEW DELHI;
APRIL 20, 2012
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