Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.463 OF 2022
IN
SPECIAL LEAVE PETITION (CIVIL) NO.1341 OF 2021
NAGENDRA …Petitioner
versus
ASHOK AND ANR. …Respondents
O R D E R
The order passed by the Trial Court decreeing the suit for specific
performance was affirmed by the lower appellate court. The second appeal
arising therefrom was dismissed by the High Court finding no merit in the
matter.
Special leave petition challenging the decisions of the courts below was
dismissed by this Court after hearing the counsel.
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.04.21
17:29:18 IST
Reason:
2
We have gone through the grounds raised in the review petition which
do not make out any error apparent on record to justify interference.
This review petition is, therefore, dismissed.
………………………………….J.
[Uday Umesh Lalit]
………………………………….J.
[K. M. Joseph]
New Delhi;
April 20, 2022.