Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
IA No. 126399/2021
IN
Transfer Petition (Civil) No.1427/2018
SMT. NIDHI KUMARI Petitioner
VERSUS
SH. ARCHIT BHARTIYA Respondent
O R D E R
Learned counsel for the applicant states that he has
instructions to withdraw the Transfer Petition for which he has
also moved I.A. No. 126399 of 2021.
Accordingly, the said application is allowed and the Transfer
Petition is dismissed as withdrawn.
.................................J.
[VIKRAM NATH]
NEW DELHI;
NOVEMBER 12, 2021
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.11.16
10:33:53 IST
Reason: