Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO. 4 in CIVIL APPEAL NO. 6312 OF 2001
KASHIMATH SASMTHAN & ANR. ..... APPELLANTS
VERSUS
SRIMAD SUDHINDRA THIRTHA SWAMIJI ..... RESPONDENT
O R D E R
In the light of the letter circulated, the
interim application filed by the applicant having
become infructuous, is disposed of as such.
..................J
[HARJIT SINGH BEDI]
..................J
[J.M. PANCHAL]
NEW DELHI
JANUARY 18, 2010.